Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act] State of Andhra Pradesh - Subsection Section 39(1)(b) in Andhra Pradesh Farmers Management of Irrigation Systems Rules (b)complete the entries of the result of election of Form 16 and send signed copies thereof to the Election Authority and the District Election Authority.