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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1) in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973

(1)For appointment on the post of Registrar, a degree from a recognised University shall be essential qualification but in addition a degree holder in Law shall be given preference for the appointment on this post.