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State of Madhya Pradesh - Section

Section 25 in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973

25. Qualification for appointment.

(1)For appointment on the post of Registrar, a degree from a recognised University shall be essential qualification but in addition a degree holder in Law shall be given preference for the appointment on this post.
(2)Second essential qualification-A person qualified in an examination in Ayurveda from a recognised institution.
(3)A minimum five years administrative experience under a Government or non-Government institution shall be essential for the post.