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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

6. Authority of Admissions for Convenor Seats and Management Seats.

(a)All the Convenor seats shall be filled by the Convenor of Admissions under these Rules.
(b)The Management Seats shall be filled by the Management of the Unaided Minority Professional Institution following the eligibility criteria and ensuring merit and transparency.