Section 163 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
163. Persons who may be present at the counting of votes.
- No person shall be allowed to be present at the counting of votes except the Returning Officer and such persons as he may appoint to assist him in counting the votes. The candidates and either their election agent, or one representative of each candidate authorised in writing by the candidate, shall have a right to be present at the time of counting.
