Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Nagaland - Subsection Section 48(ii) in The Nagaland University Act, 1989 (ii)in Section 2, in Clause (1), for the words "State of Meghalaya and Nagaland", the words "State of Meghalaya" shall be substituted ;
