Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 182] [Entire Act]

State of Punjab - Subsection

Section 182(2) in The Punjab Panchayati Raj Act, 1994

(2)The Government may withdraw or modify the functions assigned under sub-section (1).