Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(3)(b) in Bihar Urban Local Body (Community Participation) Rules, 2013

(b)have additional account heads for specific receipts and expenditures at the municipality level