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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(i) in The Punjab Nurses Registration Council Regulations

(i)To receive a report of all registrations since the last meeting and to scrutinise the applications for registration received from persons whose qualifications are not covered by the bye-laws made under section 18 of the Punjab Nurses Registration Act, 1932.