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State of Punjab - Section

Section 4 in The Punjab Nurses Registration Council Regulations

4.

The Council shall appoint a Sub-Committee known as the Registration Sub- Committee consisting of 10 members who will meet at such place and date as the President may and the members of such Registration Sub-Committee shall hold office for a period of three years but the tenure of office of a member will expire automatically with the tenure of membership of the Council. The Council may also appoint any other Sub-Committee which it may deem necessary.The functions of the Registration Sub-Committee will be as under :-
(i)To receive a report of all registrations since the last meeting and to scrutinise the applications for registration received from persons whose qualifications are not covered by the bye-laws made under section 18 of the Punjab Nurses Registration Act, 1932.
(ii)To consider explanations from registered persons for contravening the provisions of the Act and of the rules, regulations and bye- laws and of the Code of ethics.
(iii)Any other business that may be placed before the Sub- Committee.