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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(xvii) in Tamil Nadu Electricity Grid Code, 2005

(xvii)In the event of any contingency, SLDC will revise the schedules on the basis of revised declared capability by the generators. The revised schedules will become effective from the 4th time block, counting the time block in which the revision is advised by the generator to be the first one. The revised declared capability will also become effective from the 4th time block.