Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] UT Chandigarh - Subsection Section 23(3) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (3)The Standing Academic Committee shall consider all matters relating to the administration of the academic affairs of the Institute.
