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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(iii) in Orissa Pani Panchayat Rules, 2003

(iii)The detailed accounts including maintenance of muster roll of such of the works as may be executed by the Farmers Organisation itself shall be maintained by the Secretary. All purchases in respect of these works will be approved by the Executive Committee.