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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(a) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(a)There shall be as far as possible Training and Production Units attached to each Home for affording facilities for training in different crafts and trades. These should suit the local conditions and local requirements and be such as may be helpful for the ultimate rehabilitation of the inmates.