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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1)(vii) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(vii)An officer of the Directorate of Employment and Training. Government of Chhattisgarh, not below the rank of Joint Director, to be nominated by the Kuladhipati after consultation with the State Government, who shall be the Member; and