Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(1)The Academic Council shall be the academic body of the University and shall consist of the following members, namely :-
(i)Kulpati, who shall be the ex-officio Chairperson;
(ii)Kuladhisachiv, who shall be the ex-officio Member;
(iii)Commissioner or Director in-charge of the Directorate of Technical Education, Government of Chhattisgarh or his representative, who shall be the ex-officio member;
(iv)Director of the University Teaching Department, who shall be the ex-officio Member;
(v)Two teachers from amongst the cadre of teachers of Government Engineering Colleges and Government Polytechnics under the Directorate of Technical Education, Government of Chhattisgarh, to be nominated by the Kuladhipati after consultation with the State Government, who shall be the Members;
(vi)Two teachers from the Colleges and Polytechnics admitted to the privileges of the University, to be nominated by Kuladhipati, who shall be the Members;
(vii)An officer of the Directorate of Employment and Training. Government of Chhattisgarh, not below the rank of Joint Director, to be nominated by the Kuladhipati after consultation with the State Government, who shall be the Member; and
(viii)Registrar, who shall be the ex-officio Member-Secretary.