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[Cites 0, Cited by 0] [Section 29] [Entire Act]

UT Chandigarh - Subsection

Section 29(3) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(3)The fee for setting a question paper shall be divided equally amongst the paper setter while the fee for examining the answer paper shall be paid in full to each examiner. In the subject in which there are practical, clinical and oral examinations, the fee payable shall be five rupees per candidate per subject.Post Graduate Institute of Medical Education & Research, Chandigarh. (Amendment) Regulations 1970.