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State of Haryana - Section
Section 29 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975
29.
| Sr. No. | Nature of penalty | Competent Authority | Appellate Authority |
| 1 | Censure/Warning | Managing Committee | Managing Director of CB |
| 2 | With-holding of increment or Efficiency Bar | -do- | Board of Directors of CBs. |
| 3 | Reduction in the rank, removal dismissal,termination of employee. | Appointing Authority | Registrar Coop. Socs. |