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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(a) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(a)The authorities specified in column 3 below shall be competent to impose penalties specified in column 2 in respect of the employees working Primary Coo. Credit and Service Societies :-