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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in Plant Quarantine (Regulation of Import into India) Order, 2003

(2)Nothing contained in Sub-clause (1) shall apply to the import of tissue-cultured plants that are certified virusfree as per Schedule-V and VI, but such plants, shall be subjected to inspection at the point of entry to ensure that the phytosanitary requirements are met with.