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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(b) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(b)the amount of every payment already received by the money-lender in respect of the loan during the year together with the date on which each payment was made;