Section 10(1) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972
(1)Every money-lender shall deliver or cause to be delivered every year to each of his debtors a legible statement of such debtor's accounts signed by the money-lender or his agent of any amount that may be outstanding against such debtor. The statement shall show-(a)the amount of the principal and the amount of interest, separately, due to the money lender;(b)the amount of every payment already received by the money-lender in respect of the loan during the year together with the date on which each payment was made;(c)All payments whether credited in the account of the principal or in the account of interest;(d)the amount of principal and interest remaining unpaid.
