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State of Odisha - Section

Section 15 in The Orissa District Planning Committees Rules, 2000

15. Appointment of Presiding Officer and Polling Officer.

(1)For the purpose of conducting the election of members to the Committee, the Returning Officer may appoint a Presiding Officer for each polling station and as many polling officers as may be necessary.
(2)Subject to the control and supervision of the Returning Officer and the District Magistrate, the Presiding Officers and the polling Officers shall perform such function, and shall discharge such duties, as are laid down hereinafter in these rules.