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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2) in The Orissa District Planning Committees Rules, 2000

(2)Subject to the control and supervision of the Returning Officer and the District Magistrate, the Presiding Officers and the polling Officers shall perform such function, and shall discharge such duties, as are laid down hereinafter in these rules.