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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(1) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(1)The Managing Committee shall appoint a Medical Officer, honorary or otherwise, whose duties shall include -
(a)A thorough examination of each child on admission.
(b)A quarterly inspection of each child.
(c)Visits to the remand home at least once a week.
(d)General inspection of the remand home from the hygienic point of view and advice as to diet and general hygiene.
(e)Examination and treatment of all sick and ailing children.
(f)Maintenance of medical records in the forms approved by the Chief Inspector of Certified Schools.
(g)Furnishing of such reports and certificates as the Managing Committee may require.