Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] Bombay Presidency - Subsection Section 11(1)(d) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955 (d)General inspection of the remand home from the hygienic point of view and advice as to diet and general hygiene.