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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2) in Kolkata Municipal Corporation Building Rules, 2009

(2)In case of a residential building exceeding 20.0 metre in height or a non-residential building, the building plan shall, in addition to the provision of sub-rule(1) also show, as required by the Municipal Building Committee the following:
(a)special requirements as to access, circulation, building services and safety, human health and fire safety based on occupancies group or use group as laid down in National Building Code of India and in the West Bengal Fire Services Act, 1950,
(b)parking layout plan showing parking spaces, driveways together with ingress or egress arrangements,
(c)width of main and alternate staircase along with balcony approach, corridor, ventilated lobby approach,
(d)location and details of lift enclosures,
(e)location and size of fire lift,
(f)smoke-stop lobby or door, where provided.
(g)details of exits including provision of ramps in the case of hospitals and for special risks,
(h)location of smoke exhauster and fan,
(i)location of smoke exhauster in basement,
(j)details of fire alarm network,
(k)location of centralized control connecting the alarm system, built-in fire protection arrangements and public address system,
(l)location and dimensions of static water storage tank and pump room along with fire service inlets for mobile pump and water storage tank,
(m)location and details of fixed fire protection installations such as sprinklers, wet risers, hose reels, drenchers and carbon dioxide installation,
(n)location and details of first aid equipment,
(o)special requirements, if any of occupancies for residential building educational building, institutional building, assembly building, business building, mercantile building, storage building, industrial building and hazardous building under these rules,
(p)location for installation of a sub-station for electric supply, transformer, generator and switch gear room,
(q)location of the air-conditioning plant room, if any,
(r)plan for installation of boilers, if any,
(s)refuse chutes and refuse chamber (if any) and,
(t)location for signs and outdoor display structures (if any).