Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(2)(l) in Kolkata Municipal Corporation Building Rules, 2009 (l)location and dimensions of static water storage tank and pump room along with fire service inlets for mobile pump and water storage tank,