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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(1)Unless otherwise directed, the headquarters and other offices of the Commission shall be open daily except on Saturdays, Sundays and other holidays, as may be notified by the State Government from time to time.