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State of Punjab - Section

Section 3 in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

3. Commission's offices, office hours and sittings.

(1)Unless otherwise directed, the headquarters and other offices of the Commission shall be open daily except on Saturdays, Sundays and other holidays, as may be notified by the State Government from time to time.
(2)The headquarters and other offices of the Commission shall be open at such timings as the Commission may direct.
(3)Where the last day for doing of any act falls on a day on which the office of the Commission is closed and by reason thereof, the act cannot be done on that day, it may be done on the next following day on which the office is open.
(4)The Commission may hold sittings for hearing matters at the headquarters or at any other place on the day and time to be decided by the Commission.