Himachal Pradesh High Court
Harish Sahotra vs . State Of H.P. & Ors. on 18 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Harish Sahotra vs. State of H.P. & Ors.
.
CWP No. 6280 of 2022 18.11.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, and Mr. Bhupender Thakur, Deputy Advocate General, for the respondents-
State.
Since the order in question stands fully complied with, therefore, no further order is required to be passed.
Hence, the matter is closed.
(Tarlok Singh Chauhan)
Judge
(Virender Singh)
November 18, 2022 Judge
(vs)
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