Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Harish Sahotra vs . State Of H.P. & Ors. on 18 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Harish Sahotra vs. State of H.P. & Ors.

.

CWP No. 6280 of 2022 18.11.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, and Mr. Bhupender Thakur, Deputy Advocate General, for the respondents-

State.

Since the order in question stands fully complied with, therefore, no further order is required to be passed.

Hence, the matter is closed.






                                              (Tarlok Singh Chauhan)
                                                     Judge






                                                (Virender Singh)
          November 18, 2022                          Judge
             (vs)




                                               ::: Downloaded on - 19/11/2022 20:33:42 :::CIS