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State of Bihar - Section

Section 31 in Bye-Laws for the State Board of Religious Trusts

31.

The following books and Registers shall be kept in the office of the Board:-
(i)Minutes of the proceedings of the Board.
(ii)Minutes of the proceedings of the Finance Committee.
(iii)Minutes of the proceedings of the Property Committee.
(iv)Minutes of the proceedings of the Registration Committee.
(v)Register of Trust.
(vi)Register of true-copies of documents and other papers connected with registered trusts.
(vii)Case Register.
(viii)Stock Register of the Board.
(ix)Property Register of the Board.
(x)Daily Account Book.
(xi)Monthly Abstract of Account.
(xii)Receipt Books for money received.
(xiii)Cheque Book.
(xiv)Pass Book.
(xv)Cash Register.
(xvi)Correspondence file.
(xvii)Register of letters issued.
(xviii)Register of letters received.
(xix)Order Book.
(xx)Inspection Book.
(xxi)Visitors Book.
(xxii)Daily Attendance Register.
(xxiii)Leave Register.
(xxiv)Establishment Register.
(xxv)Service Book.
(xxvi)Register of articles issued.
(xxvii)Audit Register of Trust Fund.
(xxviii)Audit Register of Registered Trust.
(xxix)Acquittance Roll.