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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(1)(a) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(a)[ Censure; [Substituted by Amendment Notification dated 19-12-2001, Rajasthan Gazette, Extraordinary, Part VII, dated 4-1-2002, Page 179.]