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State of Mizoram - Section

Section 38 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

38. Language of the District Council.

- A member may address the Council in any of the languages spoken in the area over which the District Council exercise jurisdiction, or in Hindi or in English:Provided that if any member desires to address the Council in a language not intelligible to the majority of the members thereof, he may with the permission of the Chairman do so but he shall have to make over in advance to the Secretary a copy of his speech written in English Roman or Devanagari script which he proposes to deliver.