Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Himachal Pradesh - Subsection Section 94(3) in Himachal Pradesh Municipal Election Rules, 2015 (3)The affidavit referred to in the proviso to sub-section (1) of section 285 shaIl be in form51 and shall be sworn in before a Magistrate.
