Himachal Pradesh High Court
Rajinder Singh Kanwar & Anr. vs . Hptdc & Ors. on 1 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rajinder Singh Kanwar & Anr. Vs. HPTDC & Ors.
CWPOA No.2805 of 2019 .
01.06.2023 Present: Mr. Paras Dhaulta, Advocate vice Mr. Sunil Mohan Goel, Advocate, for the petitioners. Mr. Shivank S. Panta, Advocate, for respondent No.1.
Mr. Shubham Sood, Advocate vice Mr. Onkar Jairath, Advocate, for respondents No.2 to 8.
r to CMP-T No.302 of 2023 For the reasons assigned in the application, the same is allowed and disposed of.
CWPOA No.2805 of 2019 List for hearing on 14.07.2023.
Jyotsna Rewal Dua
June 01, 2023 Judge
Mukesh
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