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State of Rajasthan - Section

Section 25 in The Rajasthan Distilleries Rules, 1977

25. Guard posted to distilleries holding R.D. 2 Licence.

- In the case of distilleries working within Government buildings:-
(1)If the Excise Commissioner considers it necessary an excise guard, consisting of one Jamadar and three constables, may be stationed at the distillery for watch and ward duty. It shall furnish a sentry to guard the gate day and night. A sheet prescribing the duties of the guard shall be in the possession of the Jamadar commanding the guard.
(2)The gate of the distillery shall be unlocked at day break for the admission of the distillery officials, distillers and workmen and shall be locked at sunset when all persons must leave the distillery. The key of the distillery gate shall remain during the day with the sentry on duty and at night in charge of the Jamadar. Ordinarily the gate of the distillery shall be kept closed, and it shall only be opened to allow authorised persons to pass in and out, for the admission of materials, fuel, or plant and for the passing out of spirit and waste products.
(3)A list of persons authorised to enter the distillery shall be made over to the Jamadar in charge of the guard by the Officer-in-charge of the distillery.