Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(3) in The Rajasthan Distilleries Rules, 1977 (3)A list of persons authorised to enter the distillery shall be made over to the Jamadar in charge of the guard by the Officer-in-charge of the distillery.
