Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(2)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(c)accommodation, equipment, library facilities and the number of students for whom provision has been or is proposed to be made;