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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Course Rules, 2006

(a)Category-A (EAMCET based Management Seats): All the EAMCET based Management seats under Category A, shall be filled by the Management of the Minority Institutions. These seats shall be filled by the Management of the Minority Institutions in a transparent manner based on EAMCET merit with candidates belonging to the concerned Minorities.