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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(ix) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(ix)Small industries - This category refers to supply of power for industrial production purpose with a contract demand up to but excluding 22 KVA, where power is generally utilised as a motive force.