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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Bombay Presidency - Subsection

Section 47(c) in The Bombay Forest Rules, 1942

(c)the word "cultivator" includes -
(i)all persons who personally cultivate the soil, whether as tenants or in their own right;
(ii)all landlords resident in a village and holding land therein, whether they cultivate the soil personally or through tenants;