Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(1) in The Statutes of the Punjabi University (1)The Syndicate shall appoint ad hoc Selection Committee for the appointment of the Registrar, Administrative Officers of Class 'A' and for other non-teaching and non-research posts.
