Section 13 in The Statutes of the Punjabi University
13. The Selection Committee (ad hoc).
(1)The Syndicate shall appoint ad hoc Selection Committee for the appointment of the Registrar, Administrative Officers of Class 'A' and for other non-teaching and non-research posts.(2)The Selection Committee for the recognition of teachers of Colleges shall consists of the following members :(a)for the purpose of recognizing a college teacher as a Professor. :(i)The Vice-Chancellor;(ii)the Dean of the Faculty;(iii)the Head of the Department concerned, if he is a Professor;(iv)three persons not connected with the University, nominated by the Academic Council for their special knowledge of, or interest in the subject with which the Professor will be concerned.(b)for the purpose of recognizing a college teacher as a Reader.(i)The Vice-Chancellor;(ii)the Dean of the Faculty;(iii)the Head of the Department concerned;(iv)two persons not connected with the University, nominated by the Academic Council for their special knowledge of, or interest in the subject with which the Reader will be concerned.(c)for the purpose of recognizing a college teacher as lecturer or otherwise as a teacher of the University :(i)The Vice-Chancellor;(ii)the Dean of the Faculty concerned;(iii)the Head of the Department.(3)The Vice-Chancellor shall convene the meeting of a Selection Committee and preside thereat.(4)The Selection Committee shall consider and submit to the Syndicate recommendations as to the appointment referred to it. If the Syndicate is unable to accept the recommendations made by the Committee, it shall record its reasons and submit the case to the Chancellor for final orders.
