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State of Odisha - Section

Section 20 in Orissa Pani Panchayat Rules, 2003

20. Duties of the Treasurer.

- The duties of the Treasurer shall be,-
(a)to receive all subscriptions, fees, rates and charges, donations, grants and money from different sources and issue receipts for the same; and
(b)to receive, disburse and maintain daily accounts (Cash Book), Bill Register etc. and get the same authenticated by the Secretary.