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Bombay High Court

The Official Liquidator, High Court ... vs State Of Maharashtra Through Its ... on 6 March, 2020

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 461 OF 2018

 The Official Liquidator, High Court Bombay Of    ....Petitioner
 Sundeep Polymers Pvt. Ltd. And 2 Others
              V/S
 State Of Maharashtra Through Its Secretary    ....Respondent

Co-operative Dept. And 4 Others WITH WRIT PETITION NO. 464 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S The Office Of The Official Liquidator Of ....Respondent Sandeep Polymers Pvt. Ltd. And 4 Others WITH WRIT PETITION NO. 465 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Official Liquidator Of Sandeep Polymers Pvt. ....Respondent Ltd. And 5 Others WITH WRIT PETITION NO. 467 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Official Liquidator Of Sandeep Polyners And 4 ....Respondent Others Page 1/3 ::: Uploaded on - 06/03/2020 ::: Downloaded on - 07/03/2020 07:21:29 ::: WITH WRIT PETITION NO. 462 OF 2018 The Official Liquidator, High Court Bombay Of ....Petitioner Sundeep Polymers Pvt. Ltd. And 2 Others V/S State Of Maharashtra Through Its Secretary ....Respondent Co-operation Dept. And 4 Others WITH WRIT PETITION NO. 463 OF 2018 The Official Liquidator, High Court Bombay Of ....Petitioner Sundeep Polymers Pvt. Ltd. And 2 Others V/S State Of Maharashtra Through Its Secretary ....Respondent Co-operation Dept. And 4 Others WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 394 OF 2018 In WRIT PETITION 465 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Sandeep Polymers Pvt. Ltd. And 4 Others ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 395 OF 2018 In WRIT PETITION 464 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Sandeep Polymers Pvt. Ltd. And 4 Others ....Respondent Page 2/3 ::: Uploaded on - 06/03/2020 ::: Downloaded on - 07/03/2020 07:21:29 ::: Mr. Dileep Balkrishna Nevatia Petitioner no. 2-in-Person in WP/461/2018, WP/462/2018 & WP/463/2018 and for Respondent no. 2 & 3 in WP/464/2018, WP/465/2018 & WP/467/2018 Mr. Nigel Quraishy i/b Abhijeet A. Joshi for Petitioner in WP/464/2018, WP/465/2018 & WP/467/2018 & for Respondent no. 4 & 5 in WP/461/2018, WP/462/2018 & WP/463/2018 Mr. Mahindhar Aithe, Company Prosecutor for Official Liquidator is present CORAM : B.P. COLABAWALLA, J DATE : 6th March, 2020 P.C. :

Stand over to 12/03/2020 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 06/03/2020 ::: Downloaded on - 07/03/2020 07:21:29 :::