Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 19 in The Orissa Forest Rest House Occupation Rules, 1983 19. Diseased Persons not to occupy Forest Rest House. - No person suffering from any infectious or contagious disease may occupy any Forest Rest House.
