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State of West Bengal - Section

Section 12 in The West Bengal State Council Of Vocational Education And Training Act, 2005.

12. Staff of Council.

(1)The Council shall have a Secretary who shall be appointed by the State Government.
(2)The Council may, with the previous approval of the State Government, appoint such officers (other than Secretary) and other employees in the manner as may be prescribed.
(3)The classification, methods of recruitment, conditions of service, pay and allowances, disciplinary conduct and functions and responsibilities of the officers and other employees referred to in sub-section (2) shall be such as may be provided by regulations.
(4)Subject to the general control and supervision of the President, the Secretary shall be-
(a)the principal administrative officer of the Council,
(b)entitled to attend and speak at any meeting of the Council, and
(c)entitled to vote.