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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(4) in The West Bengal State Council Of Vocational Education And Training Act, 2005.

(4)Subject to the general control and supervision of the President, the Secretary shall be-
(a)the principal administrative officer of the Council,
(b)entitled to attend and speak at any meeting of the Council, and
(c)entitled to vote.