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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3) in The Punjab Slum Areas (Improvement and Clearance) Act, 1961

(3)It shall come into force on such date as the State Government may by notification in the Official Gazette, appoint; and different dates may be appointed for different areas.